Citation : 2016 Latest Caselaw 3436 ALL
Judgement Date : 7 June, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 2863 of 2016 Appellant :- State Of U.P. Respondent :- Randhir Shekhar Counsel for Appellant :- G.A. Hon'ble Abhai Kumar, J.
On the request of learned counsel for the appellant, the case is passed over for the day.
Summon the original lower court record.
List immediately after receipt of lower court record for admission.
Order Date :- 07.06.2016.
Vinod.
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