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Ravi Kumar vs State Of U.P.
2016 Latest Caselaw 3432 ALL

Citation : 2016 Latest Caselaw 3432 ALL
Judgement Date : 7 June, 2016

Allahabad High Court
Ravi Kumar vs State Of U.P. on 7 June, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2608 of 1999
 

 
Appellant :- Ravi Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Tripathi
 
Counsel for Respondent :- D.G.A.
 
Hon'ble Abhai Kumar, J.

Compliance report has been received as per report of the office.

From perusal of the report, it is clear that appellant surrendered before the Court of C.J.M, Ghaziabad and he has been sent to jail in compliance of the Court's order dated 02.05.2016.

List in next cause list.

Order Date :- 07.06.2016.

Vinod.

 

 

 
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