Arif @ Lauaa vs State Of U.P.
2016 Latest Caselaw 3427 ALL

Citation : 2016 Latest Caselaw 3427 ALL
Judgement Date : 7 June, 2016

Allahabad High Court

Arif @ Lauaa vs State Of U.P. on 7 June, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1687 of 2006
 

 
Appellant :- Arif @ Lauaa
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A. Kumar Srivastava,Dharmendra Dhar Dubey,Sudhir Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

As prayed, put up tomorrow i.e. 8.6.2016.

Order Date :- 7.6.2016

G.S

Download the LatestLaws.com Mobile App