Bablu Khan vs State Of U.P.
2016 Latest Caselaw 3420 ALL

Citation : 2016 Latest Caselaw 3420 ALL
Judgement Date : 7 June, 2016

Allahabad High Court

Bablu Khan vs State Of U.P. on 7 June, 2016

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14918 of 2016
 

 
Applicant :- Bablu Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Chowdhury
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Mithal,J.

Case called out thrice.

No one has turned up to press the application.

List in August 2016.

Order Date :- 7.6.2016

SKS

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