Dhan Pal Singh vs State Of U.P.
2016 Latest Caselaw 3407 ALL

Citation : 2016 Latest Caselaw 3407 ALL
Judgement Date : 6 June, 2016

Allahabad High Court

Dhan Pal Singh vs State Of U.P. on 6 June, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2770 of 2006
 

 
Appellant :- Dhan Pal Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Santosh Kumar Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Mention has been made on behalf of Sri Santosh Kumar Tiwari, learned counsel for the appellant that he is not well today.

As prayed, list in July, 2016.

Order Date :- 6.6.2016

G.S

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