Vishoshar Raidas vs State Of U.P.
2016 Latest Caselaw 3406 ALL

Citation : 2016 Latest Caselaw 3406 ALL
Judgement Date : 6 June, 2016

Allahabad High Court

Vishoshar Raidas vs State Of U.P. on 6 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 347 of 2016
 

 
Appellant :- Vishoshar Raidas
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Harish Chandra Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Abhai Kumar, J.

Heard.

Admit.

Issue notice.

Learned A.G.A for the State may file counter affidavit / objection within for weeks.

List on 20th July, 2016.

Order Date :- 06.06.2016

Vinod.

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