Citation : 2016 Latest Caselaw 3402 ALL
Judgement Date : 6 June, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL APPEAL No. - 1735 of 2016 Appellant :- Mubbi @ Mubin Respondent :- State Of U.P. Counsel for Appellant :- Mohammad Hisham Qadeer, Dr.C.P. Upadhyay Counsel for Respondent :- G.A. Hon'ble Abhai Kumar, J.
This case is listed in regular cause list, whereas as per the order dated 31.05.2016, it should have been listed in additional cause list as unlisted, so put up on 08.06.2016 in the additional cause list as unlisted.
Order Date :- 06.06.2016.
Vinod.
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