Laloo Alias Vinod Yadav vs State Of U.P.
2016 Latest Caselaw 3398 ALL

Citation : 2016 Latest Caselaw 3398 ALL
Judgement Date : 6 June, 2016

Allahabad High Court

Laloo Alias Vinod Yadav vs State Of U.P. on 6 June, 2016

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16165 of 2016
 

 
Applicant :- Laloo Alias Vinod Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Mithal,J.

The submission is that the applicant is not named in the FIR.

Learned AGA informs that his name has come in the statement of the co-accused and that applicant has a very strong criminal history.

List on 11th July 2016.

Order Date :- 6.6.2016

SKS

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