Smt. Rajani Tiwari @ Ishani Tiwari vs State Of U.P.
2016 Latest Caselaw 3383 ALL

Citation : 2016 Latest Caselaw 3383 ALL
Judgement Date : 3 June, 2016

Allahabad High Court

Smt. Rajani Tiwari @ Ishani Tiwari vs State Of U.P. on 3 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18143 of 2016
 

 
Applicant :- Smt. Rajani Tiwari @ Ishani Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Praveen Kumar Tripathi,Shri Krishna Tripathi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

Seeing the gravity of the case learned A.G.A for the State is directed to file counter affidavit with four weeks. Rejoinder affidavit, if any, may be filed thereafter.

List thereafter.

Order Date :- 3.6.2016

Vinod.

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