Atul Kumar vs State Of U.P.
2016 Latest Caselaw 3382 ALL

Citation : 2016 Latest Caselaw 3382 ALL
Judgement Date : 3 June, 2016

Allahabad High Court

Atul Kumar vs State Of U.P. on 3 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18165 of 2016
 

 
Applicant :- Atul Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rahul Kumar Tyagi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Let counter affidavit may be filed by the State within four week. Rejointer affidavit, if any, may be filed within two week thereafter.

List thereafter.

Order Date :- 03.06.2016.

Vinod.

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