Anil vs State Of U.P.
2016 Latest Caselaw 3381 ALL

Citation : 2016 Latest Caselaw 3381 ALL
Judgement Date : 3 June, 2016

Allahabad High Court

Anil vs State Of U.P. on 3 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18057 of 2016
 

 
Applicant :- Anil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Archana Mishra
 
Counsel for Opposite Party :- G.A. 
 
Hon'ble Abhai Kumar, J.

This is second bail application behalf of applicant.

The first bail application was rejected by this Court vide order dated 04.01.2016 passed by Hon'ble Vipin Sinha, J. in Criminal Misc. Bail Application No. 32994 of 2013 ? (Anil Vs. State of U.P.).

List before appropriate Bench alongwith first bail application.

Order Date :- 03.06.2016.

Vinod.

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