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Kamal Malhotra vs State Of U.P.
2016 Latest Caselaw 3363 ALL

Citation : 2016 Latest Caselaw 3363 ALL
Judgement Date : 2 June, 2016

Allahabad High Court
Kamal Malhotra vs State Of U.P. on 2 June, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18155 of 2016
 

 
Applicant :- Kamal Malhotra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Singh,Anand Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

This is second bail application behalf of applicant.

The first bail application was rejected by this Court vide order dated 11.02.2015 passed by Hon'ble Pankaj Naqvi, J. in Criminal Misc. Bail Application No. 8238 of 2013 ? (Kamal Malhotra Vs. State of U.P.).

List before appropriate Bench alongwith first bail application.

Order Date :- 02.06.2016.

Vinod.

 

 

 
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