Suraj Kesarwani vs State Of U.P.
2016 Latest Caselaw 3359 ALL

Citation : 2016 Latest Caselaw 3359 ALL
Judgement Date : 1 June, 2016

Allahabad High Court

Suraj Kesarwani vs State Of U.P. on 1 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18152 of 2016
 

 
Applicant :- Suraj Kesarwani
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vishwambhar Nath
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar, J.

This is second bail application moved on behalf of applicant. The first bail has been rejected by this court vide order dated 12.04.2016 passed by Hon'ble Vipin Sinha, J. in Criminal Misc. Bail Application No. 2800 of 2016.

Put up with first bail application before the appropriate Bench.

Order Date :- 01.06.2016.

Vinod.

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