Banti Thakur vs State Of U.P.
2016 Latest Caselaw 3356 ALL

Citation : 2016 Latest Caselaw 3356 ALL
Judgement Date : 1 June, 2016

Allahabad High Court

Banti Thakur vs State Of U.P. on 1 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18037 of 2016
 

 
Applicant :- Banti Thakur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Yadav,Pankaj Kumar
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

List in the week commencing 03rd week of July, 2016.

Order Date :- 01.06.2016

Vinod.

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