Navi Ahmed vs State Of U.P.
2016 Latest Caselaw 3354 ALL

Citation : 2016 Latest Caselaw 3354 ALL
Judgement Date : 1 June, 2016

Allahabad High Court

Navi Ahmed vs State Of U.P. on 1 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18042 of 2016
 

 
Applicant :- Navi Ahmed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravi Prakash Srivastava
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

Supplementary affidavit filed today on behalf of applicant, is taken on record.

On the request of learned counsel for the applicant, the case is passed over for the day.

List in the week commencing 04th week of July, 2016.

Order Date :- 01.06.2016.

Vinod.

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