Bhagat Singh vs The State Of U.P. And 5 Others
2016 Latest Caselaw 4672 ALL

Citation : 2016 Latest Caselaw 4672 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Bhagat Singh vs The State Of U.P. And 5 Others on 29 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 488 of 2014
 

 
Applicant :- Bhagat Singh
 
Opposite Party :- The State Of U.P. And 5 Others
 
Counsel for Applicant :- Mohit Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 29.7.2016

G.S

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