Rajendra Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 4652 ALL

Citation : 2016 Latest Caselaw 4652 ALL
Judgement Date : 29 July, 2016

Allahabad High Court

Rajendra Singh vs State Of U.P. And 3 Others on 29 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26650 of 2016
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,H.N. Singh,Seema Agarwal
 
Counsel for Respondent :- C.S.C.,Anuj Srivastava,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Anuj Srivastava has put in appearance on behalf of respondents.

As prayed by him, he is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 01.09.2016.

Order Date :- 29.7.2016

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