Sanjay Kant Tripathi vs State Of U.P. & Others
2016 Latest Caselaw 4604 ALL

Citation : 2016 Latest Caselaw 4604 ALL
Judgement Date : 28 July, 2016

Allahabad High Court

Sanjay Kant Tripathi vs State Of U.P. & Others on 28 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9284 of 1999
 

 
Petitioner :- Sanjay Kant Tripathi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.C. Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri S.C. Dwivedi, counsel for the petitioner.

Order Date :- 28.7.2016

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