Smt. Savitri Kankan vs Director Of Higher Education Lko. ...
2016 Latest Caselaw 4603 ALL

Citation : 2016 Latest Caselaw 4603 ALL
Judgement Date : 28 July, 2016

Allahabad High Court

Smt. Savitri Kankan vs Director Of Higher Education Lko. ... on 28 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4359 of 2000
 

 
Petitioner :- Smt. Savitri Kankan
 
Respondent :- Director Of Higher Education Lko. And Others
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,Ram Krishna Mishra,Ramesh Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned for the day.

List again.

Order Date :- 28.7.2016

Download the LatestLaws.com Mobile App