Anil Kumar vs State Of U.P. & Others
2016 Latest Caselaw 4585 ALL

Citation : 2016 Latest Caselaw 4585 ALL
Judgement Date : 27 July, 2016

Allahabad High Court

Anil Kumar vs State Of U.P. & Others on 27 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7035 of 2000
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vijay Prakash
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to send the record of Criminal Misc. Application u/s 482 Cr.P.C. No.892 of 2001 decided on 5.8.2010 in the next cause list, as the case has wrongly been mentioned in the order dated 21.7.2016 as Criminal Misc. Application u/s 482 Cr.P.C. No.8912 of 2001.

Order Date :- 27.7.2016

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