Sata Nand Yadav vs State Of U.P. And Another
2016 Latest Caselaw 4565 ALL

Citation : 2016 Latest Caselaw 4565 ALL
Judgement Date : 27 July, 2016

Allahabad High Court

Sata Nand Yadav vs State Of U.P. And Another on 27 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24512 of 2016
 

 
Petitioner :- Sata Nand Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ashutosh Tripathi
 
Counsel for Respondent :- C.S.C.,Mohit Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 27.7.2016

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