Chhatrapal vs State Of U.P.
2016 Latest Caselaw 4543 ALL

Citation : 2016 Latest Caselaw 4543 ALL
Judgement Date : 26 July, 2016

Allahabad High Court

Chhatrapal vs State Of U.P. on 26 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5753 of 2013
 

 
Appellant :- Chhatrapal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Misra,Viresh Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

As prayed, list on 11.8.2016.

Order Date :- 26.7.2016

G.S

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