Citation : 2016 Latest Caselaw 4534 ALL
Judgement Date : 26 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 33541 of 2016 Petitioner :- Nawal Kishore Sharma And Anr. Respondent :- State Of U.P. And 5 Ors. Counsel for Petitioner :- Sunil Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel appears for respondent nos. 1 and 6 while Sri S.K. Mishra appears for respondent nos. 2, 3, 4 and 5.
As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case on 12.09.2016.
Order Date :- 26.7.2016
AU
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