Navin Kumar Bharadwaj vs Cbi
2016 Latest Caselaw 4489 ALL

Citation : 2016 Latest Caselaw 4489 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Navin Kumar Bharadwaj vs Cbi on 22 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 212 of 2016
 

 
Appellant :- Navin Kumar Bharadwaj
 
Respondent :- Cbi
 
Counsel for Appellant :- Akash Khare,Hari Om
 
Counsel for Respondent :- Nazrul Islam Jafri,Amit Mishra (Cbi),Gyan Prakash (Cbi)
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the appellant Siyaram in Criminal Appeal No.50 of 2016.

Learned counsel for the appellant states that paper book has not been prepared in the appeals and they will be needed.

The office is directed to get the paper book prepared on priority basis.

List on 23.8.2016.

Order Date :- 22.7.2016

G.S

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