Bhagwan Das & Others vs State Of U.P.
2016 Latest Caselaw 4485 ALL

Citation : 2016 Latest Caselaw 4485 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Bhagwan Das & Others vs State Of U.P. on 22 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1589 of 2006
 

 
Appellant :- Bhagwan Das & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shashank Shekhar,S.B. Vaish,Smt. Gunjan Dwivedi,Sriprakash Dwivedi
 
Counsel for Respondent :- Govt. Advocate,M.K. Srivastava,M.S.Khan
 
Hon'ble Abhai Kumar, J.

List in next cause list.

Order Date :- 22.07.2016

Vinod.

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