Anupam Dubey vs State Of U.P. & Others
2016 Latest Caselaw 4468 ALL

Citation : 2016 Latest Caselaw 4468 ALL
Judgement Date : 22 July, 2016

Allahabad High Court

Anupam Dubey vs State Of U.P. & Others on 22 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4309 of 1996
 

 
Applicant :- Anupam Dubey
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Pradeep Chauhan
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the request of Smt. Usha Srivastava, learned counsel for the applicant.

The petition pertains to the year of 1996 and it cannot be kept pending for years together at the dint of filing of restoration application. Mere pendency of restoration application will not tantamount that any interim order is operating in favour of the applicant.

Let the case be listed peremptorily in the next cause list.

Order Date :- 22.7.2016

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