Sri Indra Kumar Adhlakha vs State Of U.P.
2016 Latest Caselaw 4457 ALL

Citation : 2016 Latest Caselaw 4457 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Sri Indra Kumar Adhlakha vs State Of U.P. on 21 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1735 of 1995
 

 
Applicant :- Sri Indra Kumar Adhlakha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K.Arora
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request Ms. Sema Pandey holding brief of Shri K.K. Arora, learned counsel for the applicant the case is passed over.

Let the case be listed peremptorily in the next cause list.

Order Date :- 21.7.2016

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