Citation : 2016 Latest Caselaw 4455 ALL
Judgement Date : 21 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 32660 of 2016 Petitioner :- Jai Prakash Sharma And 34 Others Respondent :- State Of U.P.Thru.Prin.Secy. And 39 Others Counsel for Petitioner :- Krishna Mohan Misra Counsel for Respondent :- C.S.C.,Ashok Kumar Lal Hon'ble Pradeep Kumar Singh Baghel,J.
For orders, see my order of date passed in writ petition no.31649 of 2016 (Rajendra Prasad Pandey and 26 others v. State of U.P. and 31 others.
Order Date :- 21.7.2016
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