Dr. Shailendra Pratap Srivastava vs State Of U.P.
2016 Latest Caselaw 4443 ALL

Citation : 2016 Latest Caselaw 4443 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Dr. Shailendra Pratap Srivastava vs State Of U.P. on 21 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3332 of 1995
 

 
Applicant :- Dr. Shailendra Pratap Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.K. Sharma,Gopal Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Let the case be listed peremptorily in the next cause list. On that date the case will not be adjourned on any ground of any counsel of the parties.

Order Date :- 21.7.2016

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