Kamala Yadav vs State Of U.P.
2016 Latest Caselaw 4412 ALL

Citation : 2016 Latest Caselaw 4412 ALL
Judgement Date : 21 July, 2016

Allahabad High Court

Kamala Yadav vs State Of U.P. on 21 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23114 of 2016
 

 
Applicant :- Kamala Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted ten days time to obtain instruction .

Put up on 4.8.2016, as fresh.

Order Date :- 21.7.2016

G.S

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