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Dilip Kumar Srivastava vs State Of U.P. And Another
2016 Latest Caselaw 4394 ALL

Citation : 2016 Latest Caselaw 4394 ALL
Judgement Date : 20 July, 2016

Allahabad High Court
Dilip Kumar Srivastava vs State Of U.P. And Another on 20 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26932 of 2016
 

 
Petitioner :- Dilip Kumar Srivastava
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Indra Prasad Yadav
 
Counsel for Respondent :- C.S.C.,Amarendra Nath Singh,S.P. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case on 02.08.2016 as supplementary fresh showing the name of Sri Amrendra Nath Singh as counsel for the respondent no.2.

In the meantime, supplementary affidavit may be filed.

Order Date :- 20.7.2016

AU

 

 

 
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