Narendra Kumar Pradhan vs State Of U.P. And 3 Others
2016 Latest Caselaw 4393 ALL

Citation : 2016 Latest Caselaw 4393 ALL
Judgement Date : 20 July, 2016

Allahabad High Court

Narendra Kumar Pradhan vs State Of U.P. And 3 Others on 20 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20312 of 2016
 

 
Petitioner :- Narendra Kumar Pradhan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- C.S.C.,Devendra Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted further ten days time to seek instruction.

Put up this case as supplementary fresh on 03.08.2016.

Order Date :- 20.7.2016

Download the LatestLaws.com Mobile App