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Harpal Singh And 35 Others vs State Of U.P.Thru.Prin.Secy. And ...
2016 Latest Caselaw 4357 ALL

Citation : 2016 Latest Caselaw 4357 ALL
Judgement Date : 19 July, 2016

Allahabad High Court
Harpal Singh And 35 Others vs State Of U.P.Thru.Prin.Secy. And ... on 19 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32661 of 2016
 

 
Petitioner :- Harpal Singh And 35 Others
 
Respondent :- State Of U.P.Thru.Prin.Secy. And 40 Others
 
Counsel for Petitioner :- Krishna Mohan Misra
 
Counsel for Respondent :- C.S.C.,Sujit Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case day after tomorrow as supplementary fresh.

Order Date :- 19.7.2016

AU

 

 

 
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