Rajendra Prasad Pandey And 26 ... vs State Of U.P. And 31 Others
2016 Latest Caselaw 4355 ALL

Citation : 2016 Latest Caselaw 4355 ALL
Judgement Date : 19 July, 2016

Allahabad High Court

Rajendra Prasad Pandey And 26 ... vs State Of U.P. And 31 Others on 19 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31649 of 2016
 

 
Petitioner :- Rajendra Prasad Pandey And 26 Others
 
Respondent :- State Of U.P. And 31 Others
 
Counsel for Petitioner :- Krishna Mohan Misra,H.R. Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case day after tomorrow as supplementary fresh.

Order Date :- 19.7.2016

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