Surajmukhi vs State Of U.P. And Anr.
2016 Latest Caselaw 4341 ALL

Citation : 2016 Latest Caselaw 4341 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Surajmukhi vs State Of U.P. And Anr. on 18 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 64 of 2016
 

 
Applicant :- Surajmukhi
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Vikrant Neeraj,Chandrakesh Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of opposite party No.2.

As per office report dated 15.7.2016, notice has been served on opposite party No.2. No counter affidavit has been filed.

Learned counsel for the applicant prays for and is granted two weeks' time to file supplementary affidavit annexing therewith the certified copy of the order sheet of Misc. Case No. 3 of 2014, Mukesh Vs. Surajmukhi, pending in the Court of Principal Judge, Family Court, Gautam Budh Nagar.

List on 8.8.2016.

Order Date :- 18.7.2016

G.S

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