Amit Kumar vs State Of U.P.
2016 Latest Caselaw 4338 ALL

Citation : 2016 Latest Caselaw 4338 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Amit Kumar vs State Of U.P. on 18 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23162 of 2016
 

 
Applicant :- Amit Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irshad Husain,Ankur Tondon
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

List on 19.8.2016 before appropriate Bench.

Order Date :- 18.7.2016

G.S

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