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Mool Chand vs Yasoda Gupta
2016 Latest Caselaw 4334 ALL

Citation : 2016 Latest Caselaw 4334 ALL
Judgement Date : 18 July, 2016

Allahabad High Court
Mool Chand vs Yasoda Gupta on 18 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4205 of 1994
 

 
Applicant :- Mool Chand
 
Opposite Party :- Yasoda Gupta
 
Counsel for Applicant :- S. Saran
 
Counsel for Opposite Party :- A.G.A.,Navin Kumar Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No-one has appeared on behalf of the applicant to press this application.

Office is directed  to list this case in the next cause list showing the name of Shri P.N. Tiwari, Advocate, who has subsequently engaged by learned counsel for the applicant. 

Order Date :- 18.7.2016

RU

 

 

 
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