Sukrit Sharan vs Nagar Panchayat ,Bakewar & Others
2016 Latest Caselaw 4331 ALL

Citation : 2016 Latest Caselaw 4331 ALL
Judgement Date : 18 July, 2016

Allahabad High Court

Sukrit Sharan vs Nagar Panchayat ,Bakewar & Others on 18 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 40777 of 1998
 

 
Petitioner :- Sukrit Sharan
 
Respondent :- Nagar Panchayat ,Bakewar & Others
 
Counsel for Petitioner :- Y.K.Saxena
 
Counsel for Respondent :- C.S.C.,Pradeep Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary rejoinder affidavit is taken on record.

List again after two weeks.

Order Date :- 18.7.2016

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