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Pinku vs State Of U.P. Thru' Principal Home ...
2016 Latest Caselaw 4301 ALL

Citation : 2016 Latest Caselaw 4301 ALL
Judgement Date : 15 July, 2016

Allahabad High Court
Pinku vs State Of U.P. Thru' Principal Home ... on 15 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 38350 of 2005
 

 
Petitioner :- Pinku
 
Respondent :- State Of U.P. Thru' Principal Home Secy. Lkw. & Ors.
 
Counsel for Petitioner :- Sharad Kr. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

None is present to press this petition on behalf of the petitioner.

The petition is classified as infructuous without objection. The matter is related to the year 2005.

From the facts it can be inferred that this petition is infructuous and accordingly it is dismissed as infructuous.

Order Date :- 15.07.2016.

Vinod.

 

 

 
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