Om Prakash Gupta And Anr. vs State Of U.P. And 6 Others
2016 Latest Caselaw 4289 ALL

Citation : 2016 Latest Caselaw 4289 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Om Prakash Gupta And Anr. vs State Of U.P. And 6 Others on 15 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 8179 of 2016
 

 
Petitioner :- Om Prakash Gupta And Anr.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Ram Om Vikram Singh Chauh,R.O.V.S.Chauhan
 
Counsel for Respondent :- G.A.,Anoop Trivedi,D.C Srivastava
 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Dinesh Chandra Srivastava, counsel for the petitioners, the case is passed over for the day.

List in next cause list.

Order Date :- 15.07.2016.

Vinod.

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