Smt. Roopwati @ Roop Devi vs Lala Ram And Another
2016 Latest Caselaw 4281 ALL

Citation : 2016 Latest Caselaw 4281 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Smt. Roopwati @ Roop Devi vs Lala Ram And Another on 15 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 45882 of 2005
 

 
Petitioner :- Smt. Roopwati @ Roop Devi
 
Respondent :- Lala Ram And Another
 
Counsel for Petitioner :- B.A. Khan,Salman Ahmad
 
Counsel for Respondent :- AGA,Kamlesh Kumar Singh
 
Hon'ble Abhai Kumar, J.

None is present to press this petition on behalf of the petitioner.

The petition is classified as infructuous without objection. The matter is related to the year 2005.

From the facts it can be inferred that this petition is infructuous and accordingly it is dismissed as infructuous.

Order Date :- 15.07.2016.

Vinod.

Download the LatestLaws.com Mobile App