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Mohammad Irfan vs State Of U.P. And Another
2016 Latest Caselaw 4253 ALL

Citation : 2016 Latest Caselaw 4253 ALL
Judgement Date : 14 July, 2016

Allahabad High Court
Mohammad Irfan vs State Of U.P. And Another on 14 July, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 20765 of 2016
 

 
Applicant :- Mohammad Irfan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Jamshed Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Put up as fresh along with Criminal Misc. Writ Petition No.27322 of 2015 on 18.7.2016 before the regular Bench.

It goes without saying that this Court has not granted any stay in this matter.

Order Date :- 14.7.2016

Irshad

 

 

 
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