Chatendra Singh And 2 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 4248 ALL

Citation : 2016 Latest Caselaw 4248 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Chatendra Singh And 2 Others vs State Of U.P. And 4 Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11922 of 2016
 

 
Petitioner :- Chatendra Singh And 2 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjeev Singh,Pramod Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Rakesh Pandey
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, the matter is adjourned for the day.

List this case in the next cause list.

Order Date :- 14.7.2016

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