Agya Ram vs State Of U.P. And 5 Others
2016 Latest Caselaw 4242 ALL

Citation : 2016 Latest Caselaw 4242 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Agya Ram vs State Of U.P. And 5 Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32717 of 2015
 

 
Petitioner :- Agya Ram
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- R.C. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

The interim order is extended till the next date of listing.

Order Date :- 14.7.2016

Download the LatestLaws.com Mobile App