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Naveen Kumar vs State Of U.P. And 4 Others
2016 Latest Caselaw 4229 ALL

Citation : 2016 Latest Caselaw 4229 ALL
Judgement Date : 14 July, 2016

Allahabad High Court
Naveen Kumar vs State Of U.P. And 4 Others on 14 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 55579 of 2015
 

 
Petitioner :- Naveen Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- S.K. Mishra
 
Counsel for Respondent :- Govt.Advocate,Archana Singh
 

 
Hon'ble Abhai Kumar, J. 

On the illness slip of Sri Archana Singh, learned counsel for the respondents, the case is passed over for the day.

List in next cause list.

Order Date :- 14.07.2016.

Vinod.

 

 

 
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