Laxmi Narayan Singh vs State Of U.P. And Another
2016 Latest Caselaw 4219 ALL

Citation : 2016 Latest Caselaw 4219 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Laxmi Narayan Singh vs State Of U.P. And Another on 14 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 20662 of 2016
 

 
Applicant :- Laxmi Narayan Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kamta Prasad,Mahesh Prasad Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The matter is likely to take some times.

As it is 04.30 p.m., list the matter as fresh on 18.7.2016 before regular Court.

Order Date :- 14.7.2016

Irshad

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