Bhagyawati Rashtogi vs State Of U.P. & Another
2016 Latest Caselaw 4204 ALL

Citation : 2016 Latest Caselaw 4204 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Bhagyawati Rashtogi vs State Of U.P. & Another on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 1336 of 2016
 

 
Revisionist :- Bhagyawati Rashtogi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ray Sahab Yadav,Jalaj Kumar Kushwaha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Issue notice.

The daughter Km. Roshni alias Rani Rastogi be produced before this High Court from Nari Niketan on 21.7.2016 to ascertain her wish.

List on 21.7.2016 as fresh.

Order Date :- 13.7.2016

Irshad

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