Shiva Shukla vs State Of U.P. And Another
2016 Latest Caselaw 4200 ALL

Citation : 2016 Latest Caselaw 4200 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Shiva Shukla vs State Of U.P. And Another on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 18005 of 2016
 

 
Applicant :- Shiva Shukla
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

It is stated at the Bar that parties had started mediation proceedings and there is all likelihood of settlement.

This application be heard alongwith Application No.151913 of 2016.

This matter may be connect with Application No.151913 of 2016 and to be heard after the mediation is over.

Till then, no coercive action shall be taken.

Order Date :- 13.7.2016

Irshad

Download the LatestLaws.com Mobile App