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Kumar Vimal vs Asstt. General Manager (Reg. ...
2016 Latest Caselaw 4192 ALL

Citation : 2016 Latest Caselaw 4192 ALL
Judgement Date : 13 July, 2016

Allahabad High Court
Kumar Vimal vs Asstt. General Manager (Reg. ... on 13 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 424 of 2016
 

 
Petitioner :- Kumar Vimal
 
Respondent :- Asstt. General Manager (Reg. Office), Bank Of Baroda & 3 Ors
 
Counsel for Petitioner :- Nar Singh Narayan Verma
 
Counsel for Respondent :- Anadi Krishna Narayana,Ashok Kumar Lal,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slips of Sri Nar Singh Narayan Verma, counsel for the petitioner and Sri Ashok Kumar Lal, counsel for the respondent.

Order Date :- 13.7.2016

AU

 

 

 
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