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Ram Khilawan Singh vs State Of U.P. And Others
2016 Latest Caselaw 4190 ALL

Citation : 2016 Latest Caselaw 4190 ALL
Judgement Date : 13 July, 2016

Allahabad High Court
Ram Khilawan Singh vs State Of U.P. And Others on 13 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4389 of 2000
 

 
Petitioner :- Ram Khilawan Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ajay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Ajay Kumar, counsel for the petitioner.

Order Date :- 13.7.2016

AU

 

 

 
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